Govind Singh vs State Of U.P. & Another
2011 Latest Caselaw 39 ALL

Citation : 2011 Latest Caselaw 39 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Govind Singh vs State Of U.P. & Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 390 of 2002
 

 
Petitioner :- Govind Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ashwani Kr. Awasthi,A.K. Mishra,Manish Tiwari,V.C. Tiwari
 
Respondent Counsel :- Govt. Advocate,U.C. Mishra
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, list on 18.4.2011.

Order Date :- 3.3.2011

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