St. Johns School And Others vs State Of U.P. And Others
2011 Latest Caselaw 387 ALL

Citation : 2011 Latest Caselaw 387 ALL
Judgement Date : 17 March, 2011

Allahabad High Court

St. Johns School And Others vs State Of U.P. And Others on 17 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 38523 of 2009
 

 
Petitioner :- St. Johns School And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,A.Banerji,V.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List after three weeks. Interim order already passed is extended till the next date of listing.

Order Date :- 17.3.2011

SRY

Download the LatestLaws.com Mobile App