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Ajai Pal Gupta & Others vs Ram Gopal Sahu & Others
2011 Latest Caselaw 384 ALL

Citation : 2011 Latest Caselaw 384 ALL
Judgement Date : 17 March, 2011

Allahabad High Court
Ajai Pal Gupta & Others vs Ram Gopal Sahu & Others on 17 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1064 of 2007
 

 
Petitioner :- Ajai Pal Gupta & Others
 
Respondent :- Ram Gopal Sahu & Others
 
Petitioner Counsel :- V.P. Varshney
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case after 1.4.2011on the adjournment slip of  counsel for the respondents.

Date :- 17.3.2011

NS

 

 

 
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