Km. Santosh & Another vs State Of U.P. & Another
2011 Latest Caselaw 37 ALL

Citation : 2011 Latest Caselaw 37 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Km. Santosh & Another vs State Of U.P. & Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 667 of 2002
 

 
Petitioner :- Km. Santosh & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Anoop Trivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, two weeks' time is allowed to file rejoinder affidavit.

List on 21.4.2011.

Order Date :- 3.3.2011

Download the LatestLaws.com Mobile App