Chandra Sekhar And Another vs State Of U.P.
2011 Latest Caselaw 35 ALL

Citation : 2011 Latest Caselaw 35 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Chandra Sekhar And Another vs State Of U.P. on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 33473 of 2009
 

 
Petitioner :- Chandra Sekhar And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.S.Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the applicants.

List in in the next cause list.

Interim order dated 13.1.2010 shall continue till the next date of listing.

Order Date :- 3.3.2011

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