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Jadunath Rai And Others vs State Of U.P. And Others
2011 Latest Caselaw 34 ALL

Citation : 2011 Latest Caselaw 34 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Jadunath Rai And Others vs State Of U.P. And Others on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 857 of 2010
 

 
Petitioner :- Jadunath Rai And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinod Singh,B.K.Singh
 
Respondent Counsel :- Govt. Advocate,R.S. Chauhan
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for opp. party No.3 is present. None is present for the applicants.

As per report of the Mediation Centre, mediation has failed as none of the parties appeared before the Mediation Centre.

List on 2.5.2011.

Interim order dated 21.1.2010 is vacated. Office to inform the Court concerned accordingly.

Order Date :- 3.3.2011

NS

 

 

 
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