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Balveer Singh & Another vs Munna Lal & Others
2011 Latest Caselaw 332 ALL

Citation : 2011 Latest Caselaw 332 ALL
Judgement Date : 16 March, 2011

Allahabad High Court
Balveer Singh & Another vs Munna Lal & Others on 16 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1483 of 2010
 

 
Petitioner :- Balveer Singh & Another
 
Respondent :- Munna Lal & Others
 
Petitioner Counsel :- Suneel Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned. In case, there is no other defect, the appeal may be listed for admission.

Order Date :- 16.3.2011

NS

 

 

 
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