Rama Kant Nishad vs State Of U.P.
2011 Latest Caselaw 330 ALL

Citation : 2011 Latest Caselaw 330 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Rama Kant Nishad vs State Of U.P. on 16 March, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Criminal Misc. Correction Application No.82732 of 2011
 
                     IN
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1378 of 2011
 

 
Petitioner :- Rama Kant Nishad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pawan Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This is an application for correction of my order dated 09.03.2011.

Application is allowed.

Correction has been made in the original order.

Office is directed to correct certified copy if already issued.

Order Date :- 16.3.2011

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