Sanjay Kumar And Others vs State Of U.P.
2011 Latest Caselaw 326 ALL

Citation : 2011 Latest Caselaw 326 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Sanjay Kumar And Others vs State Of U.P. on 16 March, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Criminal Misc. Correction Application No.82566 of 2011
 
                       IN
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1464 of 2011
 

 
Petitioner :- Sanjay Kumar And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ratnendu Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants/appellants is permitted to correct the memo of application.

This is an application for correction of my order dated 11.03.2011.

Application is allowed.

Correction has been made in the original order.

Office is directed to correct certified copy if already issued.

Order Date :- 16.3.2011

Download the LatestLaws.com Mobile App