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Miss Shivani Singhal vs The Oriental Insurance Company ...
2011 Latest Caselaw 320 ALL

Citation : 2011 Latest Caselaw 320 ALL
Judgement Date : 16 March, 2011

Allahabad High Court
Miss Shivani Singhal vs The Oriental Insurance Company ... on 16 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 654 of 2008
 

 
Petitioner :- Miss Shivani Singhal
 
Respondent :- The Oriental Insurance Company Ltd. Thru' Branch Manager
 
Petitioner Counsel :- Ravi Agrawal
 
Respondent Counsel :- Ashutosh Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 14.3.2011.

List this case before the appropriate Bench.

Order Date :- 16.3.2011

NS

 

 

 
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