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Atul Pandit vs State Of U.P. And Another
2011 Latest Caselaw 32 ALL

Citation : 2011 Latest Caselaw 32 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Atul Pandit vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 1239 of 2010
 

 
Petitioner :- Atul Pandit
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Pankaj Agrawal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, three weeks' and no more time is allowed to file rejoinder affidavit.

List on 31.3.2011 peremptorily showing the name of Sri A.N. Pandey, Advocate, as counsel for the opp. party No.2.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

NS

 

 

 
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