Satendra And Others vs State Of U.P.
2011 Latest Caselaw 317 ALL

Citation : 2011 Latest Caselaw 317 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Satendra And Others vs State Of U.P. on 16 March, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1547 of 2011
 

 
Petitioner :- Satendra And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Awadhesh Kumar Sharma,K.K. Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Admit and summon the lower court record.

Order Date :- 16.3.2011

Download the LatestLaws.com Mobile App