The Oriental Insurance Co. Ltd., ... vs Smt. Munni Devi And Others
2011 Latest Caselaw 315 ALL

Citation : 2011 Latest Caselaw 315 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

The Oriental Insurance Co. Ltd., ... vs Smt. Munni Devi And Others on 16 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1193 of 2001
 

 
Petitioner :- The Oriental Insurance Co. Ltd., Lko.
 
Respondent :- Smt. Munni Devi And Others
 
Petitioner Counsel :- Amaresh Sinha
 
Respondent Counsel :- Siddharth Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to grant time to file paper book.

The application is allowed. The appellant is granted a month's time to file paper book.

Order Date :- 16.3.2011

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