Citation : 2011 Latest Caselaw 311 ALL
Judgement Date : 16 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Criminal Misc. Correction Application No.82555 of 2011 IN Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1327 of 2011 Petitioner :- Arun @ Pradeep Kumar Srivastava Respondent :- State Of U.P. Petitioner Counsel :- Santosh Kumar Srivastava,Brij Raj Singh Respondent Counsel :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
This is an application for correction of my order dated 08.03.2011.
Application is allowed.
Correction has been made in the original order.
Office is directed to correct certified copy if already issued.
Order Date :- 16.3.2011
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