Laxman Kushwaha And Another vs State Of U.P. And Another
2011 Latest Caselaw 31 ALL

Citation : 2011 Latest Caselaw 31 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Laxman Kushwaha And Another vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 30851 of 2009
 

 
Petitioner :- Laxman Kushwaha And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- S.D. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants is present. None is present for opp. party No.2.

Notice issued to the opp. party No.2 has not been received back after service.

Issue fresh notice to opp. party No.2. Steps be taken within ten days.

List on 26.4.2011.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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