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Manish Kumar Singh And Others vs State Of U.P.And Another
2011 Latest Caselaw 298 ALL

Citation : 2011 Latest Caselaw 298 ALL
Judgement Date : 15 March, 2011

Allahabad High Court
Manish Kumar Singh And Others vs State Of U.P.And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 36616 of 2010
 

 
Petitioner :- Manish Kumar Singh And Others
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Raghuraj Kishore,Jitendra Prasad Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised.. None is present for the applicants. Learned counsel for the opp. party No.2 is present.

It is informed that the learned counsel for the applicant has gone to SGPGI, Lucknow along with his brother whose condition was critical.

List on 31.3.2011.

Interim order, if any, shall continue till the date fixed.

Order Date :- 15.3.2011

NS

 

 

 
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