Uttam Kumar vs Smt. Sona Devi And Another
2011 Latest Caselaw 292 ALL

Citation : 2011 Latest Caselaw 292 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Uttam Kumar vs Smt. Sona Devi And Another on 15 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 15665 of 2011
 

 
Petitioner :- Uttam Kumar
 
Respondent :- Smt. Sona Devi And Another
 
Petitioner Counsel :- Sumit Daga,Pramod Kuamr Jain
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 and 2, returnable at an early date. The petitioner may take steps within two weeks.

List in week commencing 2.5.2011.

Till the next date of listing, the further proceeding in Civil Appeal No. 57 of 2005 (Sukhveer Singh & another Vs. Smt. Sona Devi & another) pending in the court of Additional District Judge, Court No. 7, Muzaffarnagar shall remain stayed.

Order Date :- 15.3.2011

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