Smt. Noorjahan Anjum And Another vs Shri Saif Alam And Others
2011 Latest Caselaw 289 ALL

Citation : 2011 Latest Caselaw 289 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Smt. Noorjahan Anjum And Another vs Shri Saif Alam And Others on 15 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 15715 of 2011
 

 
Petitioner :- Smt. Noorjahan Anjum And Another
 
Respondent :- Shri Saif Alam And Others
 
Petitioner Counsel :- Brijesh Chandra Naik
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1, 2 and 5, returnable at an early date. The petitioners may take steps within two weeks.

List in week commencing 2.5.2011.

Till the next date of listing, further proceeding in original suit no. 111 of 1998 (Smt. Noorjahan Anjum and another Vs. Saif Alam & others) shall remain stayed.

Order Date :- 15.3.2011

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