Abdul Haleem And Others vs State Of U.P. And Others
2011 Latest Caselaw 284 ALL

Citation : 2011 Latest Caselaw 284 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Abdul Haleem And Others vs State Of U.P. And Others on 15 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 3572 of 2010
 

 
Petitioner :- Abdul Haleem And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M. Sarwar Khan
 
Respondent Counsel :- Govt. Advocate,M.S.Khan
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present.

List on 24.5.2011 before the appropriate Bench.

Interim order, if any, shall continue till the date fixed.

Order Date :- 15.3.2011

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