Citation : 2011 Latest Caselaw 282 ALL
Judgement Date : 15 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- APPLICATION U/S 482 No. - 39918 of 2010 Petitioner :- Ramveer And Others Respondent :- State Of U.P.And Another Petitioner Counsel :- M.P.S.Chauhan Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
List is revised. Learned counsel for the applicants is present. None is present for opp. party No.2 nor notices sent to him received back after execution.
Issue fresh notice to opp. party No.2 by R.P.A.D. Steps be taken within ten days.
Let counter affidavit be filed by the respondents within three weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List on 5.5.2011 before the appropriate Bench.
Interim order, if any, shall continue till the date fixed.
Order Date :- 15.3.2011
NS
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