Hari Om vs State Of U.P. & Another
2011 Latest Caselaw 281 ALL

Citation : 2011 Latest Caselaw 281 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

Hari Om vs State Of U.P. & Another on 15 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 24261 of 2009
 

 
Petitioner :- Hari Om
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Anoop Trivedi
 
Respondent Counsel :- Govt. Advocate,Vinod Kumar Agarwal
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, two weeks' and no more time is allowed to file counter affidavit to the impleadment application moved by 3rd party. Rejoinder affidavit may be filed within a week thereafter.

List on 31.3.3.2011 before the appropriate Bench.

Interim order, if any, shall continue till the date fixed.

Order Date :- 15.3.2011

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