G.S. Poply vs State Of U.P. And Others
2011 Latest Caselaw 272 ALL

Citation : 2011 Latest Caselaw 272 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

G.S. Poply vs State Of U.P. And Others on 15 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 2847 of 2010
 

 
Petitioner :- G.S. Poply
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kumar Pandey
 
Respondent Counsel :- Govt. Advocate,Mukul Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present.

List on 11.5.2011 before the appropriate Bench.

Order Date :- 15.3.2011

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