Smt. Indrasini And Others vs State Of U.P. And Others
2011 Latest Caselaw 254 ALL

Citation : 2011 Latest Caselaw 254 ALL
Judgement Date : 14 March, 2011

Allahabad High Court

Smt. Indrasini And Others vs State Of U.P. And Others on 14 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 72766 of 2010
 

 
Petitioner :- Smt. Indrasini And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mohd. Ali Ausaf,Amit Sthalekar
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel informs the Court that counter affidavit has been filed in the Registry of the Court on 18.02.2011. Same is not on record. Office is directed to trace the same and place on record.

List this case after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 14.3.2011

SRY

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