Citation : 2011 Latest Caselaw 253 ALL
Judgement Date : 14 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 20606 of 2010 Petitioner :- Shyam Sundar Meth Respondent :- State Of U.P. & Another Petitioner Counsel :- A.P.N. Giri Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this petition after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 14.3.2011
SRY
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