Smt. Achala @ Dimpi vs Nitin Kumar
2011 Latest Caselaw 242 ALL

Citation : 2011 Latest Caselaw 242 ALL
Judgement Date : 14 March, 2011

Allahabad High Court

Smt. Achala @ Dimpi vs Nitin Kumar on 14 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 113 of 2011
 

 
Petitioner :- Smt. Achala @ Dimpi
 
Respondent :- Nitin Kumar
 
Petitioner Counsel :- Ashok Kumar Rai,Ravindra Nath Rai
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent returnable at an early date. The applicant may take steps within a week.

List in week commencing 18.4.2011.

Till the next date of listing, the further proceeding in case no. 254 of 2010 (Nitin Kumar Vs. Smt. Achala pending in the court of Civil Judge (Senior Division), Bagpat shall remain stayed.

Order Date :- 14.3.2011

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