Wasim Akhtar And Another vs State Of U.P. And Others
2011 Latest Caselaw 228 ALL

Citation : 2011 Latest Caselaw 228 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

Wasim Akhtar And Another vs State Of U.P. And Others on 11 March, 2011

Bench: D.S.R. Varma, Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 4478 of 2007
 

 
Petitioner :- Wasim Akhtar And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.N. Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

The case is passed over on the illness slip of Mr. H.N. Sharma, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 11.3.2011

sks-grade iv

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