West U.P. Sugar Mills Association ... vs Union Of India & Another
2011 Latest Caselaw 220 ALL

Citation : 2011 Latest Caselaw 220 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

West U.P. Sugar Mills Association ... vs Union Of India & Another on 11 March, 2011

Bench: D.S.R. Varma, Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 26171 of 2008
 

 
Petitioner :- West U.P. Sugar Mills Association And Others
 
Respondent :- Union Of India & Another
 
Petitioner Counsel :- Yashwant Varma
 
Respondent Counsel :- C.S.C.,A.S.G.I./2008/1108,Ravindra Singh
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

As prayed by learned counsel for the parties, list after two months to enable them to give the Court the status of the transfer application pending before the apex Court.

Order Date :- 11.3.2011

sks-grade iv

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