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Obeidurrahman vs State Of U.P. & Others
2011 Latest Caselaw 214 ALL

Citation : 2011 Latest Caselaw 214 ALL
Judgement Date : 11 March, 2011

Allahabad High Court
Obeidurrahman vs State Of U.P. & Others on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 12794 of 2008
 

 
Petitioner :- Obeidurrahman
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

The case is passed over on the illness slip of Mr. Anil Kumar Pandey, learned counsel for the petitioner.

List in the next cause list.  

Order Date :- 11.3.2011

sks-grade iv

 

 

 
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