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Neeraj Singh Pundir vs Harshverdhan Singh
2011 Latest Caselaw 213 ALL

Citation : 2011 Latest Caselaw 213 ALL
Judgement Date : 11 March, 2011

Allahabad High Court
Neeraj Singh Pundir vs Harshverdhan Singh on 11 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 583 of 2011
 

 
Petitioner :- Neeraj Singh Pundir
 
Respondent :- Harshverdhan Singh
 
Petitioner Counsel :- Rajesh Gupta
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date.

List in week commencing 4.4.2011 along with the record of Writ Petition No. 74364 of 2010.

A certified copy of this order be provided to the learned counsel for the petitioner today on payment of usual charges.

Order Date :- 11.3.2011

OP

 

 

 
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