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Smt. Lilawati vs State Of U.P. & Others
2011 Latest Caselaw 165 ALL

Citation : 2011 Latest Caselaw 165 ALL
Judgement Date : 9 March, 2011

Allahabad High Court
Smt. Lilawati vs State Of U.P. & Others on 9 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 812 of 2006
 

 
Petitioner :- Smt. Lilawati
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

Admit.

Issue notice.

Order Date :- 9.3.2011

NS

 

 

 
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