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Nanhe vs Second Addl. Civil Judge (S.D.) ...
2011 Latest Caselaw 158 ALL

Citation : 2011 Latest Caselaw 158 ALL
Judgement Date : 9 March, 2011

Allahabad High Court
Nanhe vs Second Addl. Civil Judge (S.D.) ... on 9 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 14061 of 2011
 

 
Petitioner :- Nanhe
 
Respondent :- Second Addl. Civil Judge (S.D.) And Others
 
Petitioner Counsel :- Rajesh Kumar Singh
 
Respondent Counsel :- Faujdar Rai
 

 
Hon'ble Rajes Kumar,J.

Sri Faujdar Rai, Advocate, appears on behalf of respondents, prays for and is granted ten days time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List in week commencing 28.3.2011.

Order Date :- 9.3.2011

OP

 

 

 
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