Constable 980591169 Surendra ... vs State Of U.P. And Others
2011 Latest Caselaw 144 ALL

Citation : 2011 Latest Caselaw 144 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Constable 980591169 Surendra ... vs State Of U.P. And Others on 8 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11183 of 2011
 

 
Petitioner :- Constable 980591169 Surendra Kumar Gautam And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Kumar Singh,Jaswant Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 8.3.2011

SRY

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