Shambhu Nath Prajapati And ... vs Ran Bahadur Singh And Another
2011 Latest Caselaw 143 ALL

Citation : 2011 Latest Caselaw 143 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Shambhu Nath Prajapati And ... vs Ran Bahadur Singh And Another on 8 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2278 of 2010
 

 
Petitioner :- Shambhu Nath Prajapati And Another
 
Respondent :- Ran Bahadur Singh And Another
 
Petitioner Counsel :- Om Prakash Mishra(Nandan)
 
Respondent Counsel :- A.K.Jaiswal,K.M.Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellants has filed an application to grant time to file paper book.

The time prayed for is allowed.

Order Date :- 8.3.2011

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