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Ajai Kumar Ojha And Another vs Ram Pratap Yadav And Others
2011 Latest Caselaw 137 ALL

Citation : 2011 Latest Caselaw 137 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
Ajai Kumar Ojha And Another vs Ram Pratap Yadav And Others on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 591 of 2010
 

 
Petitioner :- Ajai Kumar Ojha And Another
 
Respondent :- Ram Pratap Yadav And Others
 
Petitioner Counsel :- Sanjay Kumar Tripathi,Bhairo Prasad Dwivedi
 
Respondent Counsel :- Ajay Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

In case all defects have been removed, the case may be listed for admission.

Order Date :- 8.3.2011

NS

 

 

 
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