Som Pal vs State Of U.P. & Others
2011 Latest Caselaw 136 ALL

Citation : 2011 Latest Caselaw 136 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Som Pal vs State Of U.P. & Others on 8 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12430 of 2011
 

 
Petitioner :- Som Pal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Atul Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with writ petition No.56060 of 2010, showing the names of respective counsels in both the cases along with cause title.

Order Date :- 8.3.2011

SRY

Download the LatestLaws.com Mobile App