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The New India Assurance Co. Ltd vs Kanhaiya Lal & Others
2011 Latest Caselaw 133 ALL

Citation : 2011 Latest Caselaw 133 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
The New India Assurance Co. Ltd vs Kanhaiya Lal & Others on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2465 of 2008
 

 
Petitioner :- The New India Assurance Co. Ltd
 
Respondent :- Kanhaiya Lal & Others
 
Petitioner Counsel :- Rajeev Chaddha
 
Respondent Counsel :- P.N. Trivedi,P.N.Dwivedi.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to grant time to file paper book.

The time prayed for is allowed.

Order Date :- 8.3.2011

NS

 

 

 
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