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Moradabad Development Authority ... vs Sohan Lal And Ors.
2011 Latest Caselaw 101 ALL

Citation : 2011 Latest Caselaw 101 ALL
Judgement Date : 7 March, 2011

Allahabad High Court
Moradabad Development Authority ... vs Sohan Lal And Ors. on 7 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 344 of 1995
 

 
Petitioner :- Moradabad Development Authority Moradabad
 
Respondent :- Sohan Lal And Ors.
 
Petitioner Counsel :- P.K.Singh
 
Respondent Counsel :- Rajeev Joshi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Appellant has filed paper book.

List this appeal for hearing.

Order Date :- 7.3.2011

NS

 

 

 
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