Harendra Chauhan vs State Of U.P.
2011 Latest Caselaw 2380 ALL

Citation : 2011 Latest Caselaw 2380 ALL
Judgement Date : 30 June, 2011

Allahabad High Court

Harendra Chauhan vs State Of U.P. on 30 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16628 of 2011
 

 
Petitioner :- Harendra Chauhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pradeep Kumar Vi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA states that notice is dated 10.6.2011 and he has not received any instruction as yet.

On the request of learned AGA put up this case as fresh on 5.7.2011.

Order Date :- 30.6.2011

Gss

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