Ankit Rathore vs State Of U.P.
2011 Latest Caselaw 2374 ALL

Citation : 2011 Latest Caselaw 2374 ALL
Judgement Date : 29 June, 2011

Allahabad High Court

Ankit Rathore vs State Of U.P. on 29 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14447 of 2011
 

 
Petitioner :- Ankit Rathore
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.K. Agnihotry
 
Respondent Counsel :- Govt. Advocate,Satya Dheer Singh Jadaun
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri A.K.Sachan on behalf of complainant is taken on record.

On the request of learned counsel for the applicant put up this case as fresh on 8.7.2011.

Order Date :- 29.6.2011

Gss

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