Aslam @ Mobin vs State Of U.P.
2011 Latest Caselaw 2360 ALL

Citation : 2011 Latest Caselaw 2360 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Aslam @ Mobin vs State Of U.P. on 27 June, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL REVISION No. - 2438 of 2011
 

 
Petitioner :- Aslam @ Mobin
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anand Kumar Singh,S.P. Singh Parmar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shyam Shankar Tiwari,J.

Learned counsel for the revisionist is directed to supply copy of the revision to the learned A.G.A.

Put up on 29.6.2011 as fresh.

Order Date :- 27.6.2011

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