Irfan vs State Of U.P.
2011 Latest Caselaw 2359 ALL

Citation : 2011 Latest Caselaw 2359 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Irfan vs State Of U.P. on 27 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16238 of 2011
 

 
Petitioner :- Irfan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ravindra Sharma,Akhilesh Kumar Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks' time to file counter affidavit.

List immediately after expiry of the aforesaid period.

Order Date :- 27.6.2011

Gss

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