Umesh Chand vs State Of U.P. And Anr.
2011 Latest Caselaw 2358 ALL

Citation : 2011 Latest Caselaw 2358 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Umesh Chand vs State Of U.P. And Anr. on 27 June, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL REVISION No. - 2437 of 2011
 

 
Petitioner :- Umesh Chand
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Rajiv Lochan Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shyam Shankar Tiwari,J.

Supplementary affidavit has been filed today by revisionist. Copy be supplied to the learned A.G.A. today.

Put up on 29.6.2011 as fresh.

Order Date :- 27.6.2011

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