Bundu vs State Of U.P.
2011 Latest Caselaw 2353 ALL

Citation : 2011 Latest Caselaw 2353 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Bundu vs State Of U.P. on 27 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16322 of 2011
 

 
Petitioner :- Bundu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- N.I. Jafri,F.I. Jafri
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Ajit Kumar on behalf of complainant is taken on record.

On the request made by learned counsel for the applicant, put up on 6.7.2011 as fresh.

Order Date :- 27.6.2011

Gss

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