Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mukesh Sharma And Another vs State Of U.P. And Others
2011 Latest Caselaw 2342 ALL

Citation : 2011 Latest Caselaw 2342 ALL
Judgement Date : 22 June, 2011

Allahabad High Court
Mukesh Sharma And Another vs State Of U.P. And Others on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 34652 of 2011
 

 
Petitioner :- Mukesh Sharma And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jitendra Singh,Ravi Prakash Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Pankaj Mithal,J.

List of fresh cases has been revised. No one appears to press this petition. Place it as fresh on 12.7.2011.

Order Date :- 22.6.2011

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter