Abdul Karim And Others vs State Of U.P. And Others
2011 Latest Caselaw 2338 ALL

Citation : 2011 Latest Caselaw 2338 ALL
Judgement Date : 22 June, 2011

Allahabad High Court

Abdul Karim And Others vs State Of U.P. And Others on 22 June, 2011

Bench: Dilip Gupta, Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11115 of 2011
 

 
Petitioner :- Abdul Karim And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kailash Prakash Pathak
 
Respondent Counsel :- Govt. Advocate,M.N. Shukla
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Pankaj Mithal,J.

As prayed by learned counsel for the petitioners, place it as fresh on 7.7.2011.

Order Date :- 22.6.2011

Gss

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