Naushad vs State Of U.P.
2011 Latest Caselaw 2327 ALL

Citation : 2011 Latest Caselaw 2327 ALL
Judgement Date : 17 June, 2011

Allahabad High Court

Naushad vs State Of U.P. on 17 June, 2011

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15444 of 2011
 

 
Petitioner :- Naushad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Onkar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

List on 4.7.2011 by which date, learned counsel for the applicant may file supplementary affidavit disclosing any material about the age of the victim.

Order Date :- 17.6.2011

Gss

Download the LatestLaws.com Mobile App