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Mahendra Kumar vs State Of U.P.
2011 Latest Caselaw 2299 ALL

Citation : 2011 Latest Caselaw 2299 ALL
Judgement Date : 10 June, 2011

Allahabad High Court
Mahendra Kumar vs State Of U.P. on 10 June, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 2443 of 2011
 

 
Petitioner :- Mahendra Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ram Narayan Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devi Prasad Singh,J.

None appears.

List in July, 2011.

Order Date :- 10.6.2011

Rajneesh AR-PS)

 

 

 
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