Citation : 2011 Latest Caselaw 2288 ALL
Judgement Date : 10 June, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 2552 of 2011 Petitioner :- Rajesh Kumar Pasi Respondent :- State Of U.P. Petitioner Counsel :- Raj Baksh Singh Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
None appears.
List in July, 2011.
Order Date :- 10.6.2011
Rajneesh AR-PS)
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