Avneesh vs State Of U.P.
2011 Latest Caselaw 2282 ALL

Citation : 2011 Latest Caselaw 2282 ALL
Judgement Date : 9 June, 2011

Allahabad High Court

Avneesh vs State Of U.P. on 9 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 3760 of 2011
 

 
Petitioner :- Avneesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pramod Kumar Agnirotri
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Devi Prasad Singh,J.

As prayed, four weeks time is allowed to file counter affidavit and one week's time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 9.6.2011

Rajneesh AR-PS)

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