Pankaj Saxena vs State Of U.P.
2011 Latest Caselaw 2273 ALL

Citation : 2011 Latest Caselaw 2273 ALL
Judgement Date : 9 June, 2011

Allahabad High Court

Pankaj Saxena vs State Of U.P. on 9 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 946 of 2011
 

 
Petitioner :- Pankaj Saxena
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rishad Murtaza,Bhupendra Veer Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Devi Prasad Singh,J.

List in the next week.

Order Date :- 9.6.2011

Rajneesh AR-PS)

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